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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(3) in Hyderabad Metropolitan Development Authority Act, 2008

(3)The provisions of sub-sections (3) to (8) of Section 13 of the Andhra Pradesh Urban Areas (Development) Act, 1975 shall mutatis mutandis applicable for the purpose of this Act.