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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(8) in Bihar Cinemas (Regulation) Rules, 1974

(8)All switch-board shall be constructed wholly durable non-inflammable, non-absorbent material. The various live parts shall be so arranged by suitable spacing or shielding non-ignitable insulating materials that cannot be maintained between any such parts or between such parts and earth.