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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(5B) in West Bengal Consumer Protection Rules, 1987

(5B)The terms and conditions of service of the President and the members of the District Forum, which have not been specified in these rules, shall be such as are applicable to Group 'A' Officers of the State Government under the West Bengal Service Rules, Part I and Part 11.] [Inserted by Notification No. 530-DCA, dated 30.7.2001.]