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State of Himachal Pradesh - Section

Section 4 in Himachal Pradesh Legislative Assembly Members (Removal of Disqualifications) Act, 1971

4. Determination of question arising after the commencement of the Act.

- Any question arising after the commencement of this Act as to any office being an office of profit under the Government of India or the Government of any State shall be determined as if the provisions of this Act had been in force at all material dates.