Bombay High Court
Shri Ashok S/O Laxmanrao Ghate vs Shri Vijay S/O Laxmanrao Ghate on 23 July, 2019
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 987 OF 2018
Shri Ashok S/o Laxmanrao Ghate ....Petitioner
V/S
Shri Vijay S/o Laxmanrao Ghate ....Respondent
Nikhil Anil Padhye For Petitioner Deoul Pathak Arpita J. Pathak For/r For Respondent CORAM : A.S. CHANDURKAR, J DATE : 23rd July, 2019 P.C. :
S.O. to 6/8/2019.
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