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Bombay High Court

Shri Ashok S/O Laxmanrao Ghate vs Shri Vijay S/O Laxmanrao Ghate on 23 July, 2019

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           NAGPUR BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 987 OF 2018

 Shri Ashok S/o Laxmanrao Ghate                       ....Petitioner
              V/S
 Shri Vijay S/o Laxmanrao Ghate                    ....Respondent

Nikhil Anil Padhye For Petitioner Deoul Pathak Arpita J. Pathak For/r For Respondent CORAM : A.S. CHANDURKAR, J DATE : 23rd July, 2019 P.C. :

S.O. to 6/8/2019.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 23/07/2019 ::: Downloaded on - 24/07/2019 06:03:53 :::