Section 2(1)(iii) in The Orissa Government Land Settlement Rules, 1983

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State of Odisha - Subsection

Section 2(1)(iii) in The Orissa Government Land Settlement Rules, 1983

(iii)Canal side, road side and other lands considered temporarily surplus by the Works Department and Irrigation and Power Department which are placed at disposal of the Revenue Department for temporary settlement ;

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State of Odisha - Subsection

Section 2(1)(iii) in The Orissa Government Land Settlement Rules, 1983