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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(iv) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973

(iv)in the case of any dry land situated in any area declared by the Government by notification to be a drought-prone area, the extent of standard holding shall be increased:-