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Union of India - Section

Section 95 in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

95. Distribution of copies of journal and other documents .-The Central Government may direct the Registrar to distribute the journal and any other document which it may consider necessary, to such places as may be fixed by the Central Government in consultation with the State Governments and notified from time to time in the Official Gazette.

Certificates