Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Chattisgarh - Subsection

Section 71(2)(iii) in The Chhattisgarh Value Added Tax Act, 2005

(iii)general regulation of the procedure to be followed and the form to be adopted in the proceedings under this Act.