Section 33(2)(d) in The M.P. Pariyojana Ke Karan Visthapit Vyakti (Punhsthapan) Adhiniyam, 1985

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

(d)restrictions subject to which land in an abadi site in affected zone shall be acquired under sub-section (3) of Section 17;

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