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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(b) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(b)No employee shall, except with the previous sanction of the University or except in bona fide discharge of his audits;
(i)publish a book himself or through a publisher or contribute on an article to a book or compilation of articles; or
(ii)participate in a radio or television broadcast or contribute an article or write a letter to the newspaper or periodical either in his own name or anonymously or pseudonymously or in the name of any other person except when such publication or radio or television broadcast or contribution or publication or public utterance shall not have the effect of an adverse criticism of any current or recent policy or action of the University or which is capable of embarrassing the relationship between the University and the Government or other agencies.