Section 12(2) in Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018
(2)The factory shall enter into an agreement with the sugarcane grower in such form, by such date on such terms and conditions as specified in clause 6 of the Sugarcane (Control) Order, 1966 for the purpose of purchasing the sugarcane offered in accordance with sub-clause (1) of clause 6 of the said Order.
