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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(11) in The Wild Life (Protection) (Orissa) Rules, 1974

(11)All trophies which had been killed or captured in contravention of the conditions of the licence, including specimens smaller than the minimum or larger than the maximum dimensions specified, shall be deemed to be Government property under Section 39.