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State of Tamilnadu - Section

Section 21 in Code of Regulations for Approved Nursery and Primary Schools

21. Minor Punishment.

- The management may impose any of the following minor punishments on the said teacher or a member of non-teaching staff for any irregularity or breach of the code of conduct on the part of the said teacher or a member of non-teaching staff.
(i)Censure;
(ii)Withholding of increment with or without cumulative effect;
(iii)Recovery from pay to the extent necessary of the monetary value equivalent to the amount of increments ordered to be withheld where such an order cannot be given effect to:
Provided the management follows all the procedure as laid down for awarding major punishment and arrives at the decision of awarding a punishment.