Gujarat High Court
State Of Gujarat vs Brijesh Alias Dablu Bijal Prasad on 10 August, 2016
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
R/CR.MA/19714/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION
(FOR CANCELLATION OF BAIL)
NO. 19714 of 2016
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STATE OF GUJARAT ....Applicant
Versus
BRIJESH ALIAS DABLU BIJAL PRASAD
AND ANOTHER ....Respondents
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Appearance:
MR RASHESH RINDANI, APP for the Applicant-State
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 10/08/2016
ORAL ORDER
Notice returnable on 24.08.2016.
(PARESH UPADHYAY, J.) Salim/21 Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Aug 11 03:56:06 IST 2016