Section 19(2) in Gujarat Panchayats Laws (Amendment) Act, 1963

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State of Gujarat - Subsection

Section 19(2) in Gujarat Panchayats Laws (Amendment) Act, 1963

(2)in sub-section (2),

(a)for the words "deliver the record" the words "deliver the record of property" shall be substituted; and

(b)for the words "delivers up the record" the words "delivers the record or property" shall be substituted;