Bombay High Court
Indiabulls Properties Pvt. Ltd vs Treasure World Developers Pvt. Ltd on 26 October, 2018
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 26th October, 2018 FOR REJECTION (ORIGINAL SIDE MATTERS) :
54 NMAL/704/2014 ) Mr. A. Nair I/b. M/s. K. Ashar and APP/179/2014 ) Company, Advocate for Applicants.
CP/496/2013 ) with ) P.C. : Applicants and/or their Advocate to NMAL/704/2014 ) remove office objections on the Notice ) of Motions and get the same numbered 79 NMAL/2074/2014 ) and registered on or before 24.11.2018, APPL/563/2014 ) failing Notice to Motions to stand IN ) rejected for non-removal of office CP/1072/2009 ) objections under O.S.Rule 986.
Date : 26.10.2018 Prothonotary & Senior Master ::: Uploaded on - 02/11/2018 ::: Downloaded on - 02/11/2018 23:05:35 :::