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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(vi) in The Nagaland University Act, 1989

(vi)to institute Principalships, Professorships, Readerships, Lecturerships and other teaching or academic positions, required by the University and to appoint persons to such Principalships, Professorships Readerships, Lecturerships or other teaching or academic positions ;