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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(3) in The U.P. Excise (Prohibition) Subordinate Service Rules, 1978

(3)The Selection Committee shall consider the cases of candidates on the basis Of records, referred to in sub-rule (2), and, if it considers necessary, it may interview the candidates also.