Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 66(1)] [Section 66] [Entire Act] State of Madhya Pradesh - Subsection Section 66(1)(m) in The M.P. Municipal Corporation Act, 1956 (m)the construction and the maintenance of public market and slaughter-houses and the regulation of all markets and slaughter-houses;