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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(67) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(67)"Transmission Service Agreement" means the agreement entered into between the transmission licensee and the Designated ISTS Customers in accordance with the Sharing Regulations and shall include the Bulk Power Transmission Agreement and Long Term Access Agreement;