Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 272 in Orissa Municipal Rules, 1953 272. The list of holidays and vacations to be observed in stipendiary school shall be the same as that to be observed in the other schools in the Municipality.Miscellaneous
