Section 14 in King Georges Medical University, Uttar Pradesh (Amendment) Act, 2018
14. Amendment of Section 36.
- In Section 36 of the principal Act, for sub-section (1), the following sub-section shall be substituted -"(1) Notwithstanding anything to the contrary contained in any other provision of this Act, an Assistant Professor substantively appointed or an Associate Professor or an Additional Professor substantively appointed or promoted under this section in the University, who has put in such length of service and possesses such qualification as may be prescribed, may be given personal promotion respectively to the post of Associate Professor or Additional Professor or Professor.".
