Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 405] [Entire Act] State of Maharashtra - Subsection Section 405(a) in The Mumbai Municipal Corporation Act, 1888 (a)the whole or any portion of the floor of the market building, slaughter house to be paved with dressed stone or other suitable materials;
