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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(1)(g) in The Manipur Municipalities Act,1994.

(g)all moneys received by the Nagar Panchayat or by the Council by way of compensation or for compounding offences under the provisions of this Act;