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Madhya Pradesh High Court

Vakil Singh vs The State Of Madhya Pradesh on 11 March, 2024

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 3227 of 2024 (VAKIL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-03-2024 Parties through their respective counsel.

As prayed for, list the case in the next week.

(ROHIT ARYA) JUDGE (Dubey) Signature Not Verified Signed by: SUNEEL DUBEY Signing time: 3/13/2024 4:20:07 PM