Madhya Pradesh High Court
Vakil Singh vs The State Of Madhya Pradesh on 11 March, 2024
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 3227 of 2024 (VAKIL SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-03-2024 Parties through their respective counsel.
As prayed for, list the case in the next week.
(ROHIT ARYA) JUDGE (Dubey) Signature Not Verified Signed by: SUNEEL DUBEY Signing time: 3/13/2024 4:20:07 PM