Rajasthan High Court - Jaipur
Rajasthan State Road Transport ... vs Dinesh Kumar Sharma S/O Late Sh. ... on 8 January, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No. 3/2021
Rajasthan State Road Transport Corporation
----Appellant
Versus
Dinesh Kumar Sharma S/o Late Sh. Hemchandra Sharma
----Respondent
For Appellant(s) : Mr. V.P. Mathur, through V.C. For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 08/01/2021 Heard on the application under Section 5 of the Limitation Act for condonation of delay in filing the present appeal.
Counsel for the appellant-applicant submits that due to covid-19 problem, appeal could not be filed within time.
In that view of the matter, the present application is allowed and the delay in filing the present appeal is hereby condoned.
Office to proceed further.
(INDERJEET SINGH),J Upendra Pratap Singh /111 (Downloaded on 11/01/2021 at 09:48:02 PM) Powered by TCPDF (www.tcpdf.org)