Section 11 in West Bengal Cold Storage (Licensing and Regulation) Act, 1966
11. Preservation of identity of the agriculture produce
. Every licensee shall keep the agricultural produce of one hirer separate from the agricultural produce of other hirers and from other agricultural produce of the same hirer for which a separate receipt has been issued, in such a manner as to permit at all times of the identification and delivery of the agricultural produce stored in his cold storage.
