Bombay High Court
The Executive Engineer vs Shri.Kacharu Tula Katodi Since ... on 4 November, 2019
Author: R.D.Dhanuka
Bench: R.D.Dhanuka
ppn 1 P2.ia-1.19 in fast-26401.19 & ors.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.1 OF 2019
IN
FIRST APPEAL (ST.) NO.26401 OF 2019
The Executive Engineer,
Nadur Madhameshwar Project Division, Nashik .. Applicant/Appellant
Vs.
Laxman Rama Wagh (since deceased)
through his legal heirs
Ulhas Laxman Wagh .. Respondent
ALONG WITH
INTERIM APPLICATION NO.1 OF 2019
IN
FIRST APPEAL (ST.) NO.26671 OF 2019
ALONG WITH
INTERIM APPLICATION NO.1 OF 2019
IN
FIRST APPEAL (ST.) NO.26400 OF 2019
ALONG WITH
INTERIM APPLICATION NO.1 OF 2019
IN
FIRST APPEAL (ST.) NO.26245 OF 2019
ALONG WITH
INTERIM APPLICATION NO.1 OF 2019
IN
FIRST APPEAL (ST.) NO.26563 OF 2019
ALONG WITH
INTERIM APPLICATION NO.1 OF 2019
IN
FIRST APPEAL (ST.) NO.26570 OF 2019
ALONG WITH
INTERIM APPLICATION NO.1 OF 2019
IN
FIRST APPEAL (ST.) NO.26577 OF 2019
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ppn 2 P2.ia-1.19 in fast-26401.19 & ors.doc
ALONG WITH
INTERIM APPLICATION NO.1 OF 2019
IN
FIRST APPEAL (ST.) NO.26247 OF 2019
ALONG WITH
INTERIM APPLICATION NO.1 OF 2019
IN
FIRST APPEAL (ST.) NO.26573 OF 2019
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Ms.Chaitrali Deshmukh for the applicant/appellant.
None for the respondents.
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CORAM : R.D.DHANUKA, J.
DATE : 4th November 2019 P.C.:
. Matter is mentioned not on board.
2. Rule, returnable on 5th December 2019. Humdust is permitted. In addition to the Court notice, the applicant is permitted to serve the respondents by private notice through Registered A.D./Speed post/Fax/Courier/hand delivery in advance and file affidavit of service before the returnable date.
R.D.DHANUKA, J.
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