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M/S Trishul Developers vs M. Prerna Pai on 4 January, 2024

Author: Hima Kohli

Bench: Hima Kohli

     ITEM NO.10                               COURT NO.11                         SECTION XVII-A

                                S U P R E M E C O U R T O F                  I N D I A
                                        RECORD OF PROCEEDINGS

                                 CIVIL APPEAL DIARY NO(S). 46228/2023

     (Arising out of impugned final judgment and order dated 12-10-2022
     in CC No. 923/2017 passed by the National Consumers Disputes
     Redressal Commission, New Delhi)

     M/S TRISHUL DEVELOPERS                                                       PETITIONER(S)

                                                        VERSUS

     M. PRERNA PAI & ORS.                                                         RESPONDENT(S)

     ( IA No.255934/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT   and   IA    No.255936/2023-STAY   APPLICATION and IA
     No.255931/2023-CONDONATION OF DELAY IN FILING APPEAL )

     Date : 04-01-2024 This petition was called on for hearing today.

     CORAM :             HON'BLE MS. JUSTICE HIMA KOHLI
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Petitioner(s)                Mr. Devendra Kumar Shukla, AOR
                                      Mr. Bhupendra Pratap Singh, Adv.
                                      Mr. Raj Kumar, Adv.
                                      Mr. Abhishek Kumar Suman, Adv.

     For Respondent(s)                Mr. Dileep Poolakkot, Adv.
                                      Mr. Harshad V. Hameed, AOR
                                      Mrs. Ashly Harshad, Adv.
                                      Mr. Shivam Sai, Adv.


                          UPON hearing the counsel the Court made the following
                                             O R D E R

1. Learned Advocate on Record for the petitioner states that he is unable to argue the matter as the petitioner is in the process of engaging another counsel. He states that he has filed an application seeking Signature Not Verified discharge.

2. At his request, list on 08th January, 2024.

      (POOJA SHARMA)                                                            (NAND KISHOR)
     COURT MASTER (SH)                                                        COURT MASTER (NSH)