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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(1)(D) in The M.P. Industrial Relations Act, 1960

(D)[try offences punishable under this Act [x x x] [Substituted by M.P. Act No. 43 of 1981 (w.e.f. 26-1-1982).] and where the payment of compensation on conviction for an offence is provided for, determine the compensation and order its payment.]