(7)[Where by a resolution passed under sub-section (4)] [These words, brackets and figure were substituted for the words, brackets and figure 'Where by an order made under sub-section (6) by Gujarat 6 of 1973, section 34 (4) (a).] the rights conferred by affiliation are withdrawn in whole or in part or modified, the grounds for such withdrawal or modification shall be stated [in resolution] [These words were substituted for the words 'in the order' by Gujarat 6 of 1973, section 34 (4) (b).].
