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[Cites 0, Cited by 1] [Entire Act]

State of Kerala - Section

Section 18 in Kannur University Act, 1996

18. Authorities of the University.

- The following shall be the authorities of the University, namely:-
(i)the Senate;
• the Syndicate;• the Academic Council;• the Faculties;• the Board of Studies;• the Student's Council;• the Finance Committee;• the Planning Board; and• such other board or other bodies of the University as may be declared by the Statutes to be authorities of the University.