Supreme Court - Daily Orders
Channel Foods Private Limited vs A.K. Nowshad on 5 April, 2023
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. D.NO.4420/2023
CHANNEL FOODS PRIVATE LIMITED & ORS. ..APPELLANT(S)
VERSUS
A.K.NOWSHAD ..RESPONDENT(S)
O R D E R
Delay condoned.
We are not inclined to entertain these appeals.
The appeals are accordingly dismissed.
....................J. [SANJAY KISHAN KAUL] ....................J. [AHSANUDDIN AMANULLAH] NEW DELHI, APRIL 05,2023.
Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2023.04.05 17:01:36 IST Reason: 2 ITEM NO.7 COURT NO.2 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 4420/2023 CHANNEL FOODS PRIVATE LIMITED & ORS. Petitioner(s) VERSUS A.K. NOWSHAD Respondent(s) (FOR ADMISSION and IA No.61563/2023-STAY APPLICATION and IA No.61561/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS ) Date : 05-04-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH For Petitioner(s) Mr. K.S. Mahadevan, Adv.
Mrs. Swati Bansal, Adv. Mr. Rangarajan R, Adv.
Mr. Rajesh Kumar, AOR Mr. Rahul Krishna, Adv. Mr. A.M. Sridhar, Adv.
Mr. John Majors, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The appeals are dismissed, [CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [ Signed order is placed on the file ]