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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(3)(i) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(i)After the custody period under sub rule (2), the period of deemed suspension shall be deemed to end when the Government Servant gives his joining and the joining shall be accepted.