Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(1) in West Bengal Industrial Disputes Rules, 1958 (1)In the case of a court where the number of members is not more than 2-1,where the number of members is more than 2 but less than 5-2, where the number of members is 5 or more-3.
