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Supreme Court - Daily Orders

Ram Gopal Yadav vs Dr. Pushkar Anand on 14 September, 2016

Bench: Madan B. Lokur, R.K. Agrawal

     ITEM NO.3                              COURT NO.7               SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)...CC                 No(s).   7100/2016

     (Arising out of impugned final judgment and order dated 29/09/2015
     in RP No. 228/2015 in RP No. 4299/2014 passed by the National
     Consumer Disputes Redressal Commission, New Delhi)

     RAM GOPAL YADAV                                                   Petitioner(s)

                                                    VERSUS

     DR. PUSHKAR ANAND & ORS                            Respondent(s)
     (With c/delay in filing SLP and interim relief and office report)

     Date : 14/09/2016                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)                 Mr. Dusyant Prasar, Adv. (SCLSC)

     For Respondent(s)

                            UPON hearing the counsel the Court made the following

                                                 O R D E R

Liberty to file amended petition within six weeks. List thereafter.





     (Meenakshi Kohli)                                                 (Jaswinder Kaur)
       Court Master                                                      Court Master




Signature Not Verified

Digitally signed by
MEENAKSHI KOHLI
Date: 2016.09.16
13:45:05 IST
Reason: