Supreme Court - Daily Orders
Ram Gopal Yadav vs Dr. Pushkar Anand on 14 September, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.3 COURT NO.7 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s). 7100/2016
(Arising out of impugned final judgment and order dated 29/09/2015
in RP No. 228/2015 in RP No. 4299/2014 passed by the National
Consumer Disputes Redressal Commission, New Delhi)
RAM GOPAL YADAV Petitioner(s)
VERSUS
DR. PUSHKAR ANAND & ORS Respondent(s)
(With c/delay in filing SLP and interim relief and office report)
Date : 14/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Dusyant Prasar, Adv. (SCLSC)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Liberty to file amended petition within six weeks. List thereafter.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2016.09.16
13:45:05 IST
Reason: