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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(6) in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2007

(6)The Chairperson or any other officer authorized by the Chairperson shall forward the proceeding of every meeting or the council including annual progress report to be council to the Member-Secretary of the Advisory Committee constituted under sub-section (2) of the section 7 of the Act.