Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Maharashtra - Subsection Section 98(4) in Maharashtra Public Universities Act, 2016 (4)The Purchase Committee shall invite the head of the university department or university institution, for which the purchases are to be made.
