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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(2) in Bihar State University (Constituent Colleges) Service Commission Act, 1987

(2)The Chairman or any other member of the Commission may be removed from his office by the order of the Governor on the ground of misbehaviour alter an enquiry is held in the manner prescribed by the Governor in the rules to be framed under Section 13.