Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Himachal Pradesh - Subsection Section 12(v) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005 (v)in case of emergency, direct the execution or stoppage of any work and doing of any act which requires the sanction of the Board;
