Delhi High Court - Orders
Pr. Commissioner Of Income Tax, Delhi -9 vs United Health Group Information ... on 8 January, 2019
Author: Sanjiv Khanna
Bench: Sanjiv Khanna, Vinod Goel
$~10 and 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1175/2017 and 1180/2017
PR. COMMISSIONER OF INCOME TAX, DELHI -9.
..... Appellant
Through: Mr. Deepak Anand, Jr. Standing Counsel
for Revenue.
versus
UNITED HEALTH GROUP INFORMATION SERVICES (P) LTD
..... Respondent
Through: Mr. Sandeep and Mr. Purushottam
Anand, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 08.01.2019 At the request of the counsel for the appellant-Revenue, who wants more time to take instructions in terms of the order dated 1 st August, 2018, re-list on 19th March, 2019.
We clarify that no further time would be granted and in case clarification is not received, we would ask the appellant to appear in person.
SANJIV KHANNA, J.
VINOD GOEL, J.
JANUARY 08, 2019 MR