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Delhi High Court - Orders

Pr. Commissioner Of Income Tax, Delhi -9 vs United Health Group Information ... on 8 January, 2019

Author: Sanjiv Khanna

Bench: Sanjiv Khanna, Vinod Goel

$~10 and 11
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     ITA 1175/2017 and 1180/2017
      PR. COMMISSIONER OF INCOME TAX, DELHI -9.
                                                ..... Appellant
                          Through: Mr. Deepak Anand, Jr. Standing Counsel
                          for Revenue.

                          versus

      UNITED HEALTH GROUP INFORMATION SERVICES (P) LTD
                                           ..... Respondent
                          Through: Mr. Sandeep and Mr. Purushottam
                          Anand, Advocates.

      CORAM:
      HON'BLE MR. JUSTICE SANJIV KHANNA
      HON'BLE MR. JUSTICE VINOD GOEL
                   ORDER

% 08.01.2019 At the request of the counsel for the appellant-Revenue, who wants more time to take instructions in terms of the order dated 1 st August, 2018, re-list on 19th March, 2019.

We clarify that no further time would be granted and in case clarification is not received, we would ask the appellant to appear in person.

SANJIV KHANNA, J.

VINOD GOEL, J.

JANUARY 08, 2019 MR