Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(2)(ii) in Bihar Shops & Establishments Act, 1953

(ii)no notice was served on him as required by sub-section (1); or