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[Cites 0, Cited by 0] [Section 78(11)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(11)(e) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(e)Authorisation letter from the authorised signatory of the agency, authorising the social worker to file the application before the Juvenile Justice Board,