Section 12(7)(b) in Kerala Panchayat Raj (Issue of Licence to Factories, Trades, Entrepreneurship activities and other services) Rules, 1996

[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

(b)if any rules exist in respect of constructing buildings in the Panchayat areas, it shall not be considered not necessary to follow such rules:

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