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[Cites 0, Cited by 0] [Section 69B] [Entire Act]

Union of India - Subsection

Section 69B(2) in The Information Technology Act, 2000

(2)The intermediary or any person in-charge of the computer resource shall, when called upon by the agency which has been authorised under sub-section (1), provide technical assistance and extend all facilities to such agency to enable online access or to secure and provide online access to the computer resource generating, transmitting, receiving or storing such traffic data or information.