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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs M/S United Fish Nets on 27 January, 2015

Bench: Anil R. Dave, R.K. Agrawal

     ITEM NO.19                            COURT NO.3                 SECTION IIIA

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)No............/2015
                                               (CC No(s).990/2015)

     (Arising out of impugned final judgment and order dated 12/08/2014
     in ITTA No.100/2002 passed by the High Court Of A.P. At Hyderabad)

     COMMISSIONER OF INCOME TAX                                        Petitioner(s)

                                                  VERSUS

     M/S UNITED FISH NETS                               Respondent(s)
     (With appln.(s) for c/delay in filing SLP and office report)

     Date : 27/01/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)             Mr.    N.K. Kaul,ASG
                                   Mr.    Rupesh Kumar,Adv.
                                   Mr.    Kapil Rastogi,Adv.
                                   For    Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Leave granted.

Tag with C.A.No.4907 of 2012.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.01.31 12:25:26 IST Reason: