Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S United Fish Nets on 27 January, 2015
Bench: Anil R. Dave, R.K. Agrawal
ITEM NO.19 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No............/2015
(CC No(s).990/2015)
(Arising out of impugned final judgment and order dated 12/08/2014
in ITTA No.100/2002 passed by the High Court Of A.P. At Hyderabad)
COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S UNITED FISH NETS Respondent(s)
(With appln.(s) for c/delay in filing SLP and office report)
Date : 27/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. N.K. Kaul,ASG
Mr. Rupesh Kumar,Adv.
Mr. Kapil Rastogi,Adv.
For Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A.No.4907 of 2012.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.01.31 12:25:26 IST Reason: