Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(a) in Jammu and Kashmir Municipal Corporation Act, 2000

(a)divide the Municipal area into Wards in such a manner that:-
(i)one Councillors shall be elected from each Ward; and
(ii)as far as possible the population in each Ward shall be equally distributed: