Section 2(19) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015
(19)"Society" means the Chhattisgarh State Social Audit Unit registered under Section 7 of the Chhattisgarh Societies Registrikaran Adhiniyam, 1973 (No. 44 of 1973);
