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Bombay High Court

Divgi Metal Wares Private Limited, ... vs Municipal Corporation Of The City Of ... on 26 March, 2019

Bench: S.C. Dharmadhikari, B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7706 OF 2012

 Divgi Metal Wares Private Limited, Through P.            ....Petitioner
 S. Infrastructure
               V/S
 Municipal Corporation Of The City Of Pune,            ....Respondent

Through Commssioner And Ors WITH WRIT PETITION NO. 9890 OF 2011 Promoters And Buildiers Association Of Pune ....Petitioner (pbap) And Anr.

V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4332 OF 2013 Marathi Bhadhkam Vyavasayik Association, ....Petitioner Through Managing Committee Member, Pravin Sadashiv Shinde V/S The State Of Maharashtra, Through Secretary, ....Respondent Ministry Of Urban Development And Ors WITH WRIT PETITION NO. 7679 OF 2015 Gera Developments Pvt. Ltd. ....Petitioner V/S State Of Maharashtra Through Its Principal Page 1/2 ::: Uploaded on - 26/03/2019 ::: Downloaded on - 27/03/2019 04:01:04 ::: Secretary, Urban Development Dept. And Ors.

Adv. G. S. Godbole i/b Drupad S. Patil For Petitioner in WP 7706/2012.

Adv.Prasad Dhakephalkar, Sr. Adv. i/b Adv. S.N. Biradar in WP 7679/2015.

Mr. S.U. Kamdar, Sr. Adv. a/w Sandeep R. Waghmare for Petitioner in WP 9890/2011 Mrs. A.A. Purav, Asstt. Government Pleader for State in WP. Adv. R. M. Pethe for R. No. 1 and 2 in WP 7706/2012. Adv. Abhijeet P. Kulkarni for R. Nos. 2 & 3 in WP 4332/2013 & 9890/2011 for Pune Municipal Corporation.


        CORAM :                S.C. DHARMADHIKARI &
                               B.P. COLABAWALLA, JJ
      DATE :                   26th March, 2019
 P.C. :

Stand Over to 01.04.2019 under caption Passing Orders.

( FOR REGISTRAR JUDICIAL - I ) ....Respondent Page 2/2 ::: Uploaded on - 26/03/2019 ::: Downloaded on - 27/03/2019 04:01:04 :::