Bombay High Court
Divgi Metal Wares Private Limited, ... vs Municipal Corporation Of The City Of ... on 26 March, 2019
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7706 OF 2012
Divgi Metal Wares Private Limited, Through P. ....Petitioner
S. Infrastructure
V/S
Municipal Corporation Of The City Of Pune, ....Respondent
Through Commssioner And Ors WITH WRIT PETITION NO. 9890 OF 2011 Promoters And Buildiers Association Of Pune ....Petitioner (pbap) And Anr.
V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4332 OF 2013 Marathi Bhadhkam Vyavasayik Association, ....Petitioner Through Managing Committee Member, Pravin Sadashiv Shinde V/S The State Of Maharashtra, Through Secretary, ....Respondent Ministry Of Urban Development And Ors WITH WRIT PETITION NO. 7679 OF 2015 Gera Developments Pvt. Ltd. ....Petitioner V/S State Of Maharashtra Through Its Principal Page 1/2 ::: Uploaded on - 26/03/2019 ::: Downloaded on - 27/03/2019 04:01:04 ::: Secretary, Urban Development Dept. And Ors.
Adv. G. S. Godbole i/b Drupad S. Patil For Petitioner in WP 7706/2012.
Adv.Prasad Dhakephalkar, Sr. Adv. i/b Adv. S.N. Biradar in WP 7679/2015.
Mr. S.U. Kamdar, Sr. Adv. a/w Sandeep R. Waghmare for Petitioner in WP 9890/2011 Mrs. A.A. Purav, Asstt. Government Pleader for State in WP. Adv. R. M. Pethe for R. No. 1 and 2 in WP 7706/2012. Adv. Abhijeet P. Kulkarni for R. Nos. 2 & 3 in WP 4332/2013 & 9890/2011 for Pune Municipal Corporation.
CORAM : S.C. DHARMADHIKARI &
B.P. COLABAWALLA, JJ
DATE : 26th March, 2019
P.C. :
Stand Over to 01.04.2019 under caption Passing Orders.
( FOR REGISTRAR JUDICIAL - I ) ....Respondent Page 2/2 ::: Uploaded on - 26/03/2019 ::: Downloaded on - 27/03/2019 04:01:04 :::